The Central Government of India has appointed Shri Arvind Kumar Verma as Additional Judge of Chhattisgarh High Court.
The notification issued by Law Ministry has notified that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint Shri Arvind Kumar Verma, to be an Additional Judge of the Chhattisgarh High Court for a period of two years, with effect from the date he assumes charge of his office.”
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