Supreme Court Bar Association has initiated Mediation Training Program for the members of Supreme Court Bar Association with the collaboration of Mediation and Conciliation Project Committee (MCPC) and National Legal Services Authority (NALSA).
Mr. Pradeep Rai, Vice President of Supreme Court Bar Association has informed that “We are pleased to inform that upon my request, Mediation and Conciliation Project Committee (MCPC) and National Legal Services Authority (NALSA) has agreed to organise Mediation Training Program for the members of Supreme Court Bar Association.”
He further urged the respected members who are interested in the Mediation Training Program may furnish their details along with their CV on following email ID - mediation@scbaec.com .
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