Mrs. Sonam Denka Wangdi, Additional Director of Sikkim Judicial Academy has appointed as Registrar of Sikkim National Law University.
The notification issued by the High Court of Sikkim has notified that “Hon'ble the Chief Justice is hereby pleased to appoint Mrs. Sonam Denka Wangdi, Additional Director, Sikkim Judicial Academy as Registrar, Sikkim National Law University in addition to her own duties and until further order.”
About Sikkim National Law University
The state of Sikkim is set to establish its National law university as the Sikkim National Law University [SNLU] in 2021 at the state capital, Gangtok. The state legislature has passed the Sikkim National Law University Act in 2018.
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