The Madhya Pradesh High Court has decided to postpone the date of Mains examination which will be notified later due to unavoidable circumstances.
The notification notifies that “In respect of Advertisement No. 325/Exam/ CJ/2019(Phase-11), dt. 05.09.2020 and Notifications issued in this behalf, it is notified that due to unavoidable reasons the Main Written Examination of Civil Judge-2 (Entry Level) Exam-2019 (Phase-II) scheduled to be held on 28th & 29" August 2021 in two shifts each day, is postponed, of which future dates shall be notified later.”
Earlier the exam was scheduled on 28th & 29th of August 2021.MP Civil Judge Prelims Exam was conducted in the month of March 2021. A total of 252 vacancies will be filled through the exam.
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