The Central government has notified the appointment of Eleven Judicial and Ten technical members to the National Company Law Tribunal (NCLT) benches all across the country.

The names of the judicial members are:

  1. Justice (retd.) Telaprolu Rajani
  2. Justice (Retd.) Pradeep Narhari Deshmukh
  3. Justice (Retd.) S Ramathilagam
  4. Shri. Dharminder Singh
  5. Shri. Haram Singh Thakur
  6. Shri. P Mohan Raj
  7. Shri Rohit Kapoor
  8. Shri. Deep Chandra Joshi
  9. Shri Venkata Ramakrishna Badarinath Nandula
  10. Shri Bachu Venkat Balarama Das
  11.  Shri Kishore Vemulapalli

The names of the Technical members are :

  1. Shri. Ajal Das Mehrotra
  2. Shri. Baira Joshi
  3. Shri. Rahul Prasad Bhatnagar
  4. Shri. Subrata Kumar Dash
  5. Shri. Avinash K Srivastava
  6. Shri Shree Prakash Singh
  7. Shri Sameer Kakar
  8. Shri Manoj Kumar Dubey
  9. Shri Kaushalendra Kumar Singh
  10. Smt Anuradha Sanjay Bhatia

The notification issued by the Ministry of Personnel and Training has notified that “In accordance with rule 15A of the National Company Law Tribunal (Salary, Allowances and other Terms and Conditions of Service of President and other Members) Amendment Rules, 2019 and in consultation with the President, National Company Law Tribunal (NCLT), the following Judicial and Technical Members of NCLT are posted at the Benches.”

Picture Source :

 
Vishal Gupta