Bar Council of India has launches a YouTube channel for Advocates, Law Teachers and Law Students to benefit them for legal updates.
The notification issued by BCI states that “All the functions of BCI, all the lectures delivered in any seminar /symposium by Hon’ble Judges and Senior Advocates and other Advocates, by all renowned Law Teachers of the world and all the proceedings of National Moot Court competition organised by BCI trust shall be telecast live on this YouTube channel.”
BCI further provides the option that if someone wishes to upload any good program or speech or video (by video mode only) the same shall be uploaded if the same is found to be fit and useful for Advocates, Law Students for the legal fraternity.
Therefore, BCI requested all the Bar Council's, Bar Association Advocates, Law Teachers and Law Students to subscribe the channel at the earliest.
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