The Supreme Court on Monday completely lifted the ban on construction activities in Delhi-NCR.
The order passed by the Court on Dec 9 last month which had barred construction activities during night from 6 pm to 6 am was recalled today by a Bench of Justices Arun Mishra & Deepak Gupta.
The court had imposed a complete ban on construction activities in Delhi-NCR on Nov 4, 2019. This was after taking into account the drastic deterioration in air quality in & around the national capital.
This order was modified on Dec 9 after the central pollution control board informed the court that the ban can be partially lifted. The court, agreed to the same & had permitted construction during day time while the ban continued on night time construction activities.
“Recall the order of Nov 4”, the bench said today.
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