The Andhra Pradesh High Court has invited applications 'Online' for General Recruitment to 68 posts of Civil Judge (Junior Division) for the year, 2020 in Andhra Pradesh State Judicial Service.
It is comprising of 55 vacancies to be filled under Direct Recruitment, and 13 vacancies to be filled under Recruitment by Transfer.
Recruitment Process shall be governed by Andhra Pradesh State Judicial (Service & Cadre) Rules, 2007 and subject to common orders Dated: 04.03.2021, 08.03.2021 and 17.06.2021 in the Writ Petitions passed by the High Court of Andhra Pradesh.
The online application will be available in the official website of the High Court of Andhra Pradesh “https://hc.ap.nic.in” from 20.07.2021.
Important Dates:
1. Starting date of submission of online application: 20.07.2021
2. The Last date for submission of Online Application is 20.08.2021 upto 11.59 p.m.
3. Date of conducting Screening Test: 26.09.2021 upto 11.59 p.m.
4. Download the Hall tickets from: 10.09.2021.
Note: Candidates who have applied pursuant to the Notice dated 03.12.2020 and appeared for screening test held on 21.02.2021 will be permitted to appear for the screening test in the present recruitment process without the necessity of their submitting application. Those who didn't appear for the screening test held on 21.02.2021, shall have to submit their applications pursuant to the present notification by fulfilling all conditions mentioned in the notification.
Read Notice Here:
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