The Bar Council of India has extended the last date of registration for All India Bar Examination (AIBE) – XVI, till July 15, 21.
The Official Statement uploaded on the official website of AIBE states that,
“The date for registration for AIBE-16 is extended till 15th July 2021, the rescheduled date for the
AIBE 16 will be intimated soon.”
About AIBE Exam
The objective of The All India Bar Examination (AIBE) is to examine an advocate's capability to practice the profession of law in India. The AIBE will assess skills at a basic level, and is intended to set a minimum benchmark for admission to the practice of law; it addresses a candidate’s analytical abilities and understanding basic knowledge of law. After passing the examination candidate will be awarded "Certificate of Practice" by the Bar Council of India.
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