Term of Office: Four years from the date of assumption of his charge or attaining the age of 70 years whichever is earlier Eligibility: A person shall not be qualified for appointment as a Special Judicial Magistrate unless he- (a) holds or has held any post under the Government; and (b) possesses the degree of law or otherwise is well experienced in relation to legal affairs to the satisfaction of the High Court.
How to Apply: All the applicants may submit their applications to the District Judge of the district concerned, who shall after making proper scrutiny shall forward the same to the Hon'ble High Court along with his remarks without any delay for consideration of the Hon'ble High Court.
For more details and format of Application Form, visit the official website of Allahabad High Court or visit the link below-
