Uttarakhand High Court (UK High Court) has released a new recruitment notification for the posts of Additional District and Sessions Judge. There are 06 (Six) vacancies in this notification. The application process began on 28th April 2018 and it will get close on 19th May 2018. It’s a great opportunity for aspirants to work with High Court of Uttarakhand.
Court Name: Uttarakhand High Court (UK High Court) Post Name: Additional District and Sessions Judge Job Location: Nainital (Uttarakhand) Official Website: highcourtofuttarakhand.gov.in
UK High Court Vacancy Details Additional District and Sessions Judge: 06 Posts
Eligibility Criteria for UK High Court Notification 2018 Education Qualification: Must be an Advocate of not less than seven years standing as on the first day of January 2018 Age Limit: As on 01st January 2018, Minimum & Maximum Age Limit is 35 to 45 Years Age Relaxation as per rules of the State of Uttarakhand
Application Fee Eligible candidates and Job applicants have to pay the below application charges payable in favor of ‘Registrar General, High Court of Uttarakhand, Nainital’ by way of account payee Demand Draft of any Bank payable at Nainital
SC Candidates: Rs.500/- (Rupees Five Hundred) All Other Candidates: Rs.750/- (Rupees Seven Hundred & Fifty) Selection Process Download Free Jobs App for Daily Upates. Selection will be made on the basis of Examination
Salary Structure Salary: Rs.51550-63070/- Per Month
How to Apply for Uttarakhand High Court Jobs 2018 Interested & eligible candidates can apply offline send the application in a prescribed format along with the relevant documents to the below address on or before 19th May 2018
Address: The Registrar General, High Court of Uttarakhand, Nainital
UK High Court 2018 – Important Dates Start date for submission of application form: 28th April 2018 Last date for submission of application form: 19th May 2018 Preliminary examination: 01st July 2018 Main examination: 11th & 12th August 2018
