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Gujarat High Court

Gujarat High Court

The Gujarat High Court the High Court of the state of Gujarat. It was established on 1 May 1960 under the Bombay Re-organisation Act, 1960 after the state split from Bombay State.

The seat of the court is Ahmedabad. The court has a sanctioned judge strength of 42. Came to be established on 1 May 1960 as a result of bifurcation of the former State of Bombay into two States of Maharastra and Gujarat. The High Court started functioning near Akashwani, Navrangpura, Ahmedabad. Hon'ble Mr. Justice Sunderlal Trikamlal Desai, as the first Chief Justice; and Hon'ble Mr. Justice K. T. Desai, Hon'ble Mr. Justice J. M. Shelat, Hon'ble Mr. Justice N. M. Miabhoy and Hon'ble Mr. Justice V. B. Raju as puisne judges adorned the bench. The High Court has later shifted to the new building at Sola, Ahmedabad, from 16 January 1999.

 Gujarat High Court

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