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WPMS/943/2015
2026 Latest Caselaw 2532 UK

Citation : 2026 Latest Caselaw 2532 UK
Judgement Date : 31 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/943/2015 on 31 March, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                            COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures

      31.03.2026                        WPMS No.943 of 2015
                                        Hon'ble Alok Kumar Verma, J.

Mr. Devendra Singh Negi, learned counsel holding brief of Mr. Siddhartha Singh, learned counsel for the petitioner.

2. Mr. Vaibhav Singh, learned counsel holding brief of Mr. Sagar Kothari, learned counsel for the respondent nos. 1/1 to 1/2.

3. Mr. Raghav Singhal, learned counsel holding brief of Mr. Piyush Garg, learned counsel for the respondent no.4.

4. No one is present for respondent no.5.

5. Mr. Ghanshyam Joshi, learned Additional Chief Standing Counsel for the respondent nos.6 to 9.

6. Mr. Vaibhav Singh, Advocate, appearing for the respondent nos. 1/1 to 1/2 has sought further two weeks' time to file additional counter affidavit.

7. Mr. Raghav Singhal, Advocate, appearing for the respondent no.4 has also sought further two weeks' time to file counter affidavit.

8. In the interest of justice, time is granted.

9. List on 23.04.2026.

10. Interim order dated 28.03.2019 is extended till the next date of listing.

(Alok Kumar Verma, J.) 31.03.2026 Shiv/

 
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