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March 27 vs State Of Uttarakhand & Others
2026 Latest Caselaw 2482 UK

Citation : 2026 Latest Caselaw 2482 UK
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

March 27 vs State Of Uttarakhand & Others on 27 March, 2026

                                                            2026:UHC:2173-DB


 IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

THE HON'BLE CHIEF JUSTICE MR. MANOJ KUMAR GUPTA

                                   AND

   THE HON'BLE JUSTICE MR. SUBHASH UPADHYAY

                     Special Appeal No.80 of 2026
                              March 27, 2026


  Manohar Gururani                                        ----Appellant

                                   Versus

  State of Uttarakhand & Others                          ----Respondents

  ------------------------------------------------------------------
  Presence:-
  Mr. Yogesh Pacholia, learned counsel for the appellant
  Mr. J.C. Pande, learned Standing Counsel with Mr. Sachin Mohan Singh, learned
  Brief Holder for the State.



  JUDGMENT :

(per Mr. Manoj Kumar Gupta C. J.)

1. Heard learned counsel for the parties.

2. The present intra-court appeal is directed against

an order dated 18.03.2026 passed by learned Single Judge in

WPSS No.2474 of 2016, whereby the application filed by the

appellant/writ petitioner, seeking amendment in the writ

petition, has been dismissed observing that it would result in

setting up of a new case and which has no relevance to the

issue involved in the writ petition.

3. The learned Single Judge has posted the writ

petition for final hearing on 02.04.2026.

2026:UHC:2173-DB

4. At this stage, we are not inclined to examine the

validity of the order and dispose of the appeal giving liberty

to the appellant to challenge the order dated 18.03.2026

along with the final order, in the event, any appeal is filed

against the final order.

5. Pending application(s), if any, shall also stand disposed of.

(MANOJ KUMAR GUPTA, C. J.)

(SUBHASH UPADHYAY, J.) Dated: 27.03.2026 Rajni

RAJINI UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=97cfa6e4cbd49c07b876db4 8448ac3701a9ae475a2547e4b7f1d9b 1f17d01342, postalCode=263001,

GUSAIN st=UTTARAKHAND, serialNumber=8D039BC77BD1A2222 B4DF4FC80D4557562F95BEBA013F53 0616A158A0A878BD8, cn=RAJINI GUSAIN Date: 2026.03.27 16:25:34 +05'30'

 
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