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South West Pinnacle Exploration Ltd vs Oil And Natural Gas Corporation And ...
2026 Latest Caselaw 2452 UK

Citation : 2026 Latest Caselaw 2452 UK
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

South West Pinnacle Exploration Ltd vs Oil And Natural Gas Corporation And ... on 27 March, 2026

                                                                                                           2026:UHC:2189-DB


                                    IN THE HIGH COURT OF UTTARAKHAND
                                               AT NAINITAL
          HON'BLE THE CHIEF JUSTICE SHRI MANOJ KUMAR GUPTA
                                 AND
               HON'BLE SHRI JUSTICE SUBHASH UPADHYAY
                                                                    27TH MARCH, 2026
                                                          WRIT PETITION (M/S) No. 1138 OF 2021

South West Pinnacle Exploration Ltd.                                                                       ...Petitioner
                           Versus
Oil And Natural Gas Corporation and another.
                                                                                                           ...Respondents
Counsel for the petitioner.                                                :   Mr. Mayank Rajan Joshi, learned counsel.

Counsel for respondent no. 1.                                              :   Mr. Piyush Garg, learned counsel.

Counsel for respondent no. 2.                                              :   Mr. Adarsh Tripathi, learned counsel.

ORDER :

(per Shri Manoj Kumar Gupta, C.J.)

1. Learned counsel for the petitioner very fairly states

that the work, in pursuance of the impugned tender notice,

has already been executed. He, therefore, does not press the

Writ Petition, but reserves liberty to avail his remedy, in

respect of any other grievance, which may be left.

2. The Writ Petition is, accordingly, disposed of, as

infructuous, with liberty in terms of the prayer made.

3. All pending applications stand disposed of

accordingly.

______________________ MANOJ KUMAR GUPTA, C.J.

___________________ SUBHASH UPADHYAY, J.

Dt: 27th March, 2026 Rahul RAHUL Digitally signed by RAHUL PRAJAPATI DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND,

PRAJAPA 2.5.4.20=aa4fa3bee6691397758b14516ed3e66e61bf 4c848741983ed8c39e4145cf1dab, postalCode=263001, st=UTTARAKHAND, serialNumber=303B55CC3063D34AC45BF8A192FCA D15C390A1AAD7B39857D2540AE4C28A4898,

TI cn=RAHUL PRAJAPATI Date: 2026.03.27 15:53:10 +05'30'

 
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