FA/9/2020
2026 Latest Caselaw 2444 UK

Uttarakhand High Court

FA/9/2020 on 27 March, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                      Office Notes,
                   reports, orders or
 .
                    proceedings or
SL.      Date                                             COURT'S OR JUDGES'S ORDERS
                     directions and
No
                   Registrar's order
                    with Signatures
      27.03.2026                         Recall Application (IA No.1936 of 2025)
                                         in
                                         FA No.9 of 2020
                                         Hon'ble Alok Kumar Verma, J.

Mr. Devendra Singh Negi, learned counsel holding brief of Mr. Siddhartha Singh, learned counsel for the appellant.

2. Mr. Arvind Vashistha, learned Senior Advocate assisted by Mrs. Monika Pant, learned counsel for the respondent no.8.

3. On 06.06.2025, no one was present for the respondent no.8. Therefore, the cost of Rs.5,000/- was imposed on the respondent no.8.

4. Heard on Recall Application (IA No.1936 of 2025), filed by the respondent no.8 to recall the said order dated 06.06.2025.

5. The recall application has not been opposed by Mr. Devendra Singh Negi, Advocate.

6. Recall Application (IA No.1936 of 2025) is allowed. The cost of Rs.5,000/-, imposed on the respondent no.8 vide order 06.06.2025, is hereby recalled.

7. List before appropriate Bench.

                                                                    (Alok Kumar Verma, J.)
                                        JKJ/Pant                               27.03.2026