Isha Vishwakarma vs Unknown
2026 Latest Caselaw 2320 UK

Uttarakhand High Court

Isha Vishwakarma vs Unknown on 24 March, 2026

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions
No.                                             COURT'S OR JUDGE'S ORDERS
             and Registrar's                                          2026:UHC:2079
               order with
               Signatures
                               BA1 No.239 of 2026
                               Isha Vishwakarma
                               Vs.
                               State of Uttarakhand
                               Hon'ble Ashish Naithani, J.

Mr. Shivam Sharma, learned counsel for the Applicant through V.C.

2. Mr. Dinesh Chauhan, learned AGA for the State.

3. Present bail application is moved by the applicant, who is in judicial custody in connection with FIR No.67 of 2025 under Section 8/21/22/29 of NDPS Act, P.S. Banbasa, District Champawat, Uttarakhand.

4. Heard learned counsel for the parties.

5. Learned counsel for the applicant submits that the charge sheet had been filed without support of the Forensic Science Laboratory Report and the matter relates to the contraband MDMA that relates to Section 8/21/22/29 of the NDPS Act. He submits that without the support of the same, the allegation, so alleged against the applicant could not have been made and applicant is liable to be released on bail. He submits that applicant has no previous criminal history.

6. Learned State counsel strongly opposed the bail application.

7. Without expressing any opinion on the final merits of the case and considering the facts and circumstances of the case, this Court is of the view that applicant is entitled to be released on bail.

8. Accordingly, the bail application is allowed. Let the applicant-Smt. Isha Vishwakarma be released on bail on executing a personal bond and two sureties of the like amount to the satisfaction of court concerned.

(Ashish Naithani, J.) 24.03.2026 Arti