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WPSS/197/2024
2026 Latest Caselaw 2278 UK

Citation : 2026 Latest Caselaw 2278 UK
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/197/2024 on 23 March, 2026

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                                                                           2026:UHC:2039
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                                                                                        COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/197/2024
                               Hon'ble Manoj Kumar Tiwari, J
                               1.  Mr.     Harendra     Belwal, learned
                               counsel for the petitioner.
                               2.  Mr.    Subhang      Dobhal,  learned
                               counsel for the respondent-University.

3. Petitioner's claim for regularisation was rejected vide order dated 27.06.2017 by holding that his case is not covered by Regularisation Rules of 2013. Petitioner contends that the Regularisation Rules of 2013 have now been amended in December 2025, therefore, petitioner's claim deserves to be reconsidered.

4. Having regard to the facts and circumstances of the case, the writ petition is disposed of by directing the Competent Authority to re-examine petitioner's claim, as per Regularisation Rules of 2013, as amended from time to time.

5. Learned counsel for the University submits that decision in the matter shall be taken by the Competent Authority, within four months from the date of presentation of certified copy of this order.

6. The writ petition is, accordingly, disposed of by taking the statement of learned counsel for the University on record.

(Manoj Kumar Tiwari, J) 23.03.2026 Aswal NITI RAJ Digitally signed by NITI RAJ SINGH ASWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08b08d1369512ea30f3, postalCode=263001, st=UTTARAKHAND,

SINGH ASWAL serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF4F4610C1FE58A58531726FB B0, cn=NITI RAJ SINGH ASWAL Date: 2026.03.23 05:50:15 -07'00' 2026:UHC:2039

 
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