Petitioners vs Secretary To The Chancellor & Others
2026 Latest Caselaw 2273 UK

Uttarakhand High Court

Petitioners vs Secretary To The Chancellor & Others on 23 March, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

              Office Notes, reports, orders or
SL.
      Date    proceedings or directions and                                       COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with Signatures




                                                 WPMS No.3225 of 2023
                                                 D.D. College Running under the Divya Educational Society & others
                                                                                              ..........Petitioners
                                                                             Versus

                                                 Secretary to the Chancellor & others                                 .....Respondents

                                                 Hon'ble Pankaj Purohit, J.

Mr. Arun Kumar, learned counsel for the petitioners (appeared through V.C.).

2. Mr. Vijay Bhatt, learned counsel for respondent no.1.

3. Mr. C.K. Sharma, learned counsel for respondent no.2.

4. Mr. Jayvardhan Kandpal, learned Brief Holder for the State/respondent no.3.

5. Ms. Anjali Bhargava, learned counsel for respondent no.4.

6. Learned counsel for respondent no.1 submits that he is still in waiting to reply of the letter dated 10.02.2026 addressed to Vice Chancellor of respondent no.2- University. It is only thereafter, counter affidavit may be filed.

7. List on 17.04.2026 enabling learned counsel for respondent no.1 to file the counter affidavit.

(Pankaj Purohit, J.) 23.03.2026 AK