Unknown vs State Of Uttarakhand And Ors
2026 Latest Caselaw 2238 UK

Uttarakhand High Court

Unknown vs State Of Uttarakhand And Ors on 20 March, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                      WPMS No.3307 of 2022
                                      Smt. Ashif Jahan
                                                                                 --Petitioner
                                                           Versus
                                      State of Uttarakhand and Ors.
                                                                                 --Respondents
                                      Hon'ble Pankaj Purohit, J.

Mr. M.S. Tyagi, learned senior counsel assisted by Mr. Chandra Prakash, learned counsel for petitioner.

2. Mr. Suyash Pant, learned Standing Counsel with Mr. Bhupendra Singh Koranga, learned Brief Holder for the State of Uttarakhand/respondent Nos.1 to 3 & 5.

3. None present for respondent No.4- Nagar Palika Parishad, Nainital.

4. Mr. Vishesh Shrivastava, learned counsel holding brief of Mr. Ramji Shrivastava, learned counsel for respondent No.6.

5. Today, the matter is listed on Urgency Application (IA/5/2025) moved by respondent No.6 for fixing date in the matter.

6. Urgency Application (IA/5/2025) is allowed.

7. Put up on 18.05.2026.

8. In between, parties shall exchange the pleadings amongst them.

(Pankaj Purohit, J.) 20.03.2026 PN