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WPMS/906/2013
2026 Latest Caselaw 2234 UK

Citation : 2026 Latest Caselaw 2234 UK
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/906/2013 on 20 March, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
 .
                    proceedings or
SL.      Date                                       COURT'S OR JUDGES'S ORDERS
                     directions and
No
                   Registrar's order
                    with Signatures
      20.03.2026                        WPMS No.906 of 2013
                                        Hon'ble Alok Kumar Verma, J.

Mr. Rajendra Singh Azad,learned counsel for the petitioner through video conferencing.

2. Mr. Bharat Singh, learned counsel for the respondent no.3 through video conferencing.

3. Mr. K.S. Mehta, learned Additional C.S.C. for the respondent no.8.

4. Ms. Sukhwani Singh, learned counsel holding brief of Mr. Parikshit Saini, learned counsel for the respondent no.19.

5. Mr. Vinay Bhatt, learned counsel for the respondent nos.20 & 21.

6. Remaining respondents are not present.

7. Counter affidavit, filed by the respondent nos.20 & 21, is taken on record.

8. Mr. K.S. Mehta, Additional C.S.C. submitted that counter affidavit is not required.

9. Respondent no.9 has sought further two weeks' time as a last opportunity to file counter affidavit.

10. Mr. Rajendra Singh Azad, Advocate has sought two weeks' time to file rejoinder affidavit to the counter affidavit filed by the respondent nos.20 & 21.

11. On the joint request, list on 22.05.2026.

12. Interim order dated 05.12.2013 is extended till the next date of listing.

(Alok Kumar Verma, J.) 20.03.2026

JKJ/Pant

 
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