Samit Tikkoo vs Registrar Firms Societies
2026 Latest Caselaw 2154 UK

Uttarakhand High Court

Samit Tikkoo vs Registrar Firms Societies on 19 March, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  WPMS No.210 of 2026
                                  Samit Tikkoo                                              ............Petitioner
                                                              Vs.
                                  Registrar Firms Societies
                                  and Chits and others                                     ..........Respondents

                                  Hon'ble Pankaj Purohit, J.

Mr. Sanyam Khanduja, learned counsel holding brief of Mr. Piyush Garg, learned counsel for the petitioner.

2. Mr. Suyash Pant, learned S.C. for the State.

3. Mr. Bharat Tiwari, learned counsel for respondent no.

4. A Co-ordinate Bench of this Court vide order dated 15.01.2026 issued notices to respondent no.3 and 5 to 10.

5. As per Office report dated 21.02.2026 item has been delivered to respondent nos.3, 5, 7, 9 and 10, personally.

6. Respondent nos.6 and 8 are served secondary.

7. Acknowledgment via registered post is still awaited.

8. None of the respondents have appeared before this Court.

9. List this case on 18.04.2026 awaiting the served respondent to appear in the matter.

10. Learned counsel for the petitioner prays for and is granted three weeks' time for filing rejoinder affidavit to the counter affidavit filed by respondent no.4.

(Pankaj Purohit, J.) 19.03.2026 SK