Sanjay Jukaria vs State Of Uttarakhand And Others
2026 Latest Caselaw 2087 UK

Uttarakhand High Court

Sanjay Jukaria vs State Of Uttarakhand And Others on 18 March, 2026

Author: Pankaj Purohit

Bench: Manoj Kumar Tiwari, Pankaj Purohit

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                       COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      WPSB No.547 of 2022
                                      Sanjay Jukaria                            --Petitioner
                                                                Vs.
                                      State of Uttarakhand and Others           --Respondents
                                                               With
                                      WPSB No.555 of 2022
                                      Pankaj Karki                              --Petitioner
                                                                Vs.
                                      State of Uttarakhand and Others          --Respondents
                                                               With
                                      WPSB No.556 of 2022
                                      Pramod Singh                             --Petitioner
                                                                Vs.
                                      State of Uttarakhand and Others          --Respondents
                                                               With
                                      WPSB No.557 of 2022
                                      Lalita                                    --Petitioner
                                                                Vs.
                                      State of Uttarakhand and Others          --Respondents
                                      Hon'ble Manoj Kumar Tiwari, J. (Oral)

Hon'ble Pankaj Purohit, J.

Mr. Yogesh Pacholia, learned counsel for petitioner(s).

2. Mr. S.S. Chaudhary, learned Brief Holder for the State of Uttarakhand.

3. Dr. Kartikey Hari Gupta, learned counsel for respondent No.3-University.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 18.03.2026 PN