Citation : 2026 Latest Caselaw 2085 UK
Judgement Date : 18 March, 2026
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
WPSB No.547 of 2022
Sanjay Jukaria --Petitioner
Vs.
State of Uttarakhand and Others --Respondents
With
WPSB No.555 of 2022
Pankaj Karki --Petitioner
Vs.
State of Uttarakhand and Others --Respondents
With
WPSB No.556 of 2022
Pramod Singh --Petitioner
Vs.
State of Uttarakhand and Others --Respondents
With
WPSB No.557 of 2022
Lalita --Petitioner
Vs.
State of Uttarakhand and Others --Respondents
Hon'ble Manoj Kumar Tiwari, J. (Oral)
Hon'ble Pankaj Purohit, J.
Mr. Yogesh Pacholia, learned counsel for petitioner(s).
2. Mr. S.S. Chaudhary, learned Brief Holder for the State of Uttarakhand.
3. Dr. Kartikey Hari Gupta, learned counsel for respondent No.3-University.
4. Arguments heard.
5. Judgment reserved.
(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 18.03.2026 PN
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