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WPMS/2887/2021
2026 Latest Caselaw 2062 UK

Citation : 2026 Latest Caselaw 2062 UK
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/2887/2021 on 17 March, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
 .
                    proceedings or
SL.      Date                                            COURT'S OR JUDGES'S ORDERS
                     directions and
No
                   Registrar's order
                    with Signatures
      17.03.2026                        WPMS No.2887 of 2021
                                        Hon'ble Alok Kumar Verma, J.

Mr. S.K. Mandal, learned counsel for the petitioners.

2. Mr. K.S. Mehta, learned Additional Chief Standing Counsel for the respondent no.1.

3. Mr. Lokendra Dobhal, learned counsel with Mr. Vikas Kumar Guglani, learned counsel for the respondent no.2.

4. Counter affidavit, filed by the respondent no.2, is taken on record.

5. Mr. K.S. Mehta, Additional Chief Standing Counsel has sought further three weeks' time to file counter affidavit.

6. In the interest of justice, one more opportunity is being granted.

7. Mr. S.K. Mandal, Advocate has also sought two weeks' time to file rejoinder affidavit to the counter affidavit, filed by the respondent no.2.

8. List on 21.05.2026.

9. Interim order dated 31.12.2021 is extended till the next date of listing.

(Alok Kumar Verma, J.) 17.03.2026

JKJ/Pant

 
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