Citation : 2026 Latest Caselaw 2061 UK
Judgement Date : 17 March, 2026
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
WPMS No.2719 of 2024
Jahid Hussain and others ............Petitioners
Vs.
Jameel Ahmad alias Munni
and others ..........Respondents
Hon'ble Pankaj Purohit, J.
Ms. Priya Mewari, learned counsel for the petitioners.
2. There is no representation for the respondents. Time Extension Application (MCC No.3 of 2026)
3. Today the matter is listed on a time extension application moved by the Trial Court i.e., Civil Judge (S.D.), Nainital, seeking extension of period granted by this Court to the Trial Court for deciding Original Suit No.6 of 2022, Jahid Hussain and others Vs. Jameel Ahmad and others, vide order dated 04.10.2024.
4. This is the second time extension application moved by Trial Court.
5. Earlier three months' time was granted to the Trial Court vide order dated 07.11.2025, but still the suit could not have been concluded by Trial Court.
6. Since the time has already been extended by this Court on an application moved by the Presiding Officer dated 07.11.2025, this Court feels it improper to again extend time on the said application.
7. Hence no further time is extended.
8. Accordingly time extension application is hereby rejected.
(Pankaj Purohit, J.) 17.03.2026 SK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!