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WPMS/1567/2024
2026 Latest Caselaw 2052 UK

Citation : 2026 Latest Caselaw 2052 UK
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/1567/2024 on 17 March, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
 .
                    proceedings or
SL.      Date                                            COURT'S OR JUDGES'S ORDERS
                     directions and
No
                   Registrar's order
                    with Signatures
      17.03.2026                        WPMS No.1567 of 2024
                                        Hon'ble Alok Kumar Verma, J.

Mr. M.S. Tyagi, learned Senior Advocate assisted by Mr. Sunil Chandra, learned counsel for the petitioner.

2. Mr. K.S. Mehta, learned counsel for the respondent no.1.

3. Mr. V.D. Bisen, learned counsel for the respondent no2.

4. Mr. A.S. Rawat, learned Senior Advocate for the respondent nos.3 & 4.

5. Mr. M.S, Tyagi, Senior Advocate has sought one week's time to provide copies to the learned counsel for the respondent no.2.

6. The respondent no.1 and respondent no.2 have sought three weeks' time to file counter affidavit.

7. In the interest of justice, time is granted.

8. List on 03.06.2026.

9. Interim order dated 19.06.2024 is extended till the next date of listing.

(Alok Kumar Verma, J.) 17.03.2026 JKJ/Pant

 
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