Rajendra Singh vs State Of Uttarakhand & Others
2026 Latest Caselaw 1996 UK

Uttarakhand High Court

Rajendra Singh vs State Of Uttarakhand & Others on 16 March, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

             Office Notes, reports, orders or
SL.          proceedings or directions and
      Date                                                                      COURT'S OR JUDGES'S ORDERS
No                Registrar's order with
                       Signatures




                                                WPMS No.238 of 2025
                                                Rajendra Singh                                                         ......Petitioner

                                                                           Versus

                                                State of Uttarakhand & others

                                                                                                                 .....Respondents
                                                Hon'ble Pankaj Purohit, J.

Mr. Raman Kumar Shah, learned counsel for the petitioner.

2. Mr. Bhupendra Koranga, learnd Brief Holder for the State.

3. Mr. Himanshu Aswal, learned counsel for respondent nos.6 to 17.

4. Counter affidavit has been filed by the State along with delay condonation application (IA No.4/2025). For the reasons stated, delay condonation application is allowed. Delay in filing the counter affidavit is condoned. Counter affidavit filed by the State is taken on record.

5. Rejoinder affidavit has been filed by the petitioner along with misc. application (IA No.5/2025). The same is taken on record. Misc. application thus stands allowed.

6. As per Office report, the service is effected upon respondent no.5 through his Office. Thus, the service is not sufficient.

7. Petitioner shall take fresh steps upon respondent no.5 within a week.

8. Learned counsel for the respondent nos.6 to 17

prays for and is granted three weeks' time, by way of last chance for filing counter affidavit.

9. List on 12.05.2026.

(Pankaj Purohit, J.) 16.03.2026 AK