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WPSS/746/2026
2026 Latest Caselaw 1927 UK

Citation : 2026 Latest Caselaw 1927 UK
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/746/2026 on 13 March, 2026

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                 2026:UHC:1709
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions              COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/746/2026
                               Hon'ble Manoj Kumar Tiwari, J
                               1.

Mr. Hem Chandra Joshi, learned counsel for the petitioners.

2. Mr. Sushil Vashisth, learned Standing Counsel for the State of Uttarakhand.

3. According to petitioners, they are serving as daily wager in Haridwar Forest Division since last two decades. However, they are not being paid minimum of pay scale. It is further contended that Authorities have asked petitioner no. 1 not to come to work from 16.03.2026.

4. By means of this writ petition, petitioners have sought a direction to the Authorities to pay minimum of pay scale, including dearness allowance.

5. Learned counsel for the petitioner submits that identical issue has been decided by this Court in WPSS No. 1442 of 2025, therefore, this petition also deserves to be decided in terms of the said judgment.

6. Learned State Counsel submits that he has no objection, if the writ petition is decided in terms of that judgment.

7. Accordingly, the writ petition is decided in terms of the judgment dated 02.09.2025 rendered in WPSS No. 1442 of 2025 & other connected petitions. The Competent Authority shall take decision on petitioners' representation dated 2026:UHC:1709

21.01.2026, as per law, within three weeks from the date of presentation of certified copy of this order.

(Manoj Kumar Tiwari, J) 13.03.2026 Aswal NITI RAJ Digitally signed by NITI RAJ SINGH ASWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

SINGH UTTARAKHAND, 2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08b08 d1369512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF4F 4610C1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL

ASWAL Date: 2026.03.13 05:20:49 -07'00'

 
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