WPMS/2811/2025
2026 Latest Caselaw 1850 UK

Uttarakhand High Court

WPMS/2811/2025 on 12 March, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                            COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures

      12.03.2026                        At 01.25 p.m.
                                        WPMS No. 2811 of 2025
                                        Hon'ble Alok Kumar Verma, J.

Mr. Sagar Kothari, learned counsel for the petitioner.

2. Mr. Tapan Singh, learned counsel for the respondent nos.1& 2.

3. Ms. Shivani Bansla, learned counsel for the respondent nos.3 & 4.

4. Mr. Nikhil Singhal, learned counsel for the respondent no.5.

5. The petitioner, the respondent no.2, the respondent no.4 and the respondent no.5 are present in-person

6. The present matter was referred for mediation.

7. As per the report of the Mediator, "The mediation proceedings are closed as unsuccessful".

8. Ms. Shivani Bansla, Advocate has sought two weeks' time to file counter affidavit.

9. Time is granted.

10. List on 26.05.2026.

11. Interim order dated 15.10.2025 is extended till the next date of listing.

                                                                      (Alok Kumar Verma, J.)
                                        JKJ/Pant                                 12.03.2026