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WPMS/2078/2025
2026 Latest Caselaw 1848 UK

Citation : 2026 Latest Caselaw 1848 UK
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/2078/2025 on 12 March, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                        COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      12.03.2026                        WPMS No.2078 of 2025
                                        Hon'ble Alok Kumar Verma, J.

Mr. Yogesh Upadhyay, learned counsel for the petitioner.

2. Mr. Sudhir Kumar Nailwal, learned Standing Counsel with Mr. Devesh Ghildiyal, learned Brief Holder for the respondent nos.1 to 4.

3. Mr. Anchit Khokher, learned counsel for the respondent no.5.

4. Stay Vacation Application (IA No.6 of 2026), filed by the respondent no.5, is taken on record.

5. Mr. Yogesh Upadhyay, Advocate, has sought two weeks' time to file response to the said Stay Vacation Application (IA No.6 of 2026).

6. Mr. Sudhir Kumar Nailwal, Standing Counsel, has also sought further two weeks' time, as a last opportunity to file counter affidavit.

7. Time is granted.

8. List on 07.05.2026.

9. Interim order dated 11.07.2025 is extended till the next date of listing.

(Alok Kumar Verma, J.) 12.03.2026

Pant/

 
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