Unknown vs Union Of India
2026 Latest Caselaw 1813 UK

Uttarakhand High Court

Unknown vs Union Of India on 11 March, 2026

Author: Pankaj Purohit

Bench: Manoj Kumar Tiwari, Pankaj Purohit

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      Date         or                   COURT'S OR JUDGE'S ORDERS
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                            WPSB/49/2021

                            Ajay Kumar Pandey
                                                                    --Petitioner
                                                   Versus
                            Union Of India
                                                              --Respondent
                            WITH
                            WPSB No. 24 of 2021
                            WPSB No. 37 of 2021
                            WPSB No. 50 of 2021
                            WPSB No. 65 of 2021
                            WPSB No. 229 of 2021
                            Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

1. Mr. B.M. Pingal, Mr. S.S. Yadav and Mr. Sandeep Tiwari, Advocates for the petitioners.

2. Mr. S.S. Chaudhary, learned Standing Counsel for the State of Uttarakhand.

3. Ms. Anjali Bhargawa, learned counsel for respondent no. 2.

4. Mr. D.C.S. Rawat, learned Central Government Standing Counsel for the Union of India.

5. Mr. S.S. Lingwal, learned counsel for the respondent nos. 4 to 7.

6. Learned counsel for respondent nos. 4 to 7 is directed to get clear instructions on the query put by the Court vide order dated 07.07.2025. He shall also get copy of advertisement pursuant to which petitioners were selected.

7 List this case on 18.03.2026.

8. Interim order(s), if any, to continue till then.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 11.03.2026

Aswal