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M/S Ram Singh Bisht vs State Of Uttarakhand & Others
2026 Latest Caselaw 1756 UK

Citation : 2026 Latest Caselaw 1756 UK
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

M/S Ram Singh Bisht vs State Of Uttarakhand & Others on 10 March, 2026

                   Office Notes,
                      reports,
                     orders or
                   proceedings
SL.
        Date       or directions
No
                        and                                                                                                                             2026:UHC:1548-DB
                    Registrar's                                                                                     COURT'S OR JUDGES'S ORDERS
                    order with
                    Signatures
      10.03.2026                   WPMB No. 02 of 2025
                                   M/s Ram Singh Bisht                                                                                                .....Petitioner
                                                                                                                                 Vs.
                                   State of Uttarakhand & others                                                                                     ....Respondents
                                   Hon'ble Manoj Kumar Gupta, C.J.

Hon'ble Subhash Upadhyay, J.

1. Mr. Anil Kumar Joshi, learned counsel for the petitioner.

2. Mr. B.S. Parihar, learned Additional Chief Standing Counsel for the State.

3. Mr. S.S. Chauhan, learned counsel for respondent nos.2 to

4. Mr. Sanjay Bhatt, learned counsel for respondent no.9.

5. Ms. Menka Tripathi, learned counsel for respondent no.12.

6. Mr. Anil Kumar Joshi, learned counsel for the appellant states that he has instructions from the client to withdraw the instant writ petition.

7. In view of the request made, the petition is dismissed as not pressed.

8. Pending application, if any, also stands disposed of.

(Subhash Upadhyay, J.) (Manoj Kumar Gupta, C.J.) 10.03.2026 10.03.2026 NISHANT NISHANT

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

2.5.4.20=ad3fcb5ca64340f5dd0a4c574afa0fd63133605ca57cdc00ec2b

KUMAR 7462b452b326, postalCode=263001, st=UTTARAKHAND, serialNumber=7E81318F3B1BE7EAAC9370185F7C9C20892BC63A055C FD1961690560487E670C, cn=NISHANT KUMAR Date: 2026.03.11 10:40:53 +05'30'

 
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