Rajendra Joshi vs High Court Of Uttarakhand & Another
2026 Latest Caselaw 1703 UK

Uttarakhand High Court

Rajendra Joshi vs High Court Of Uttarakhand & Another on 9 March, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                                COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      09.03.2026                        WPSB No.501 of 2023
                                        Rajendra Joshi                                      ... Petitioner
                                                                 Vs.
                                        High Court of Uttarakhand & Another               ... Respondents

                                        & Connected matters

                                        Hon'ble Manoj Kumar Gupta, C. J.
                                        Hon'ble Subhash Upadhyay, J.

1. Mr. A.S. Rawat, learned Senior Counsel assisted by Mr. Kirti Sharan Agarwal, learned counsel for the petitioner in WPSB No.501/2023, WPSB No.271/2024 and WPSB No.272/2024.

2. Mr. Siddhant Tiwari, learned counsel holding brief of Mr. Hemant Mahra, learned counsel for the petitioner in WPSB No.508/2023.

3. Mr. J.C. Karnatak, learned counsel for the petitioner in WPSB No.545/2023.

4. Mr. D.S. Patni, learned Senior Counsel assisted by Mr. Bhagwat Mehra, learned Counsel for respondent no.1.

5. Ms. Rajni Supyal, learned Brief Holder for the State-respondent no.2.

6. List after three weeks along with connected matters.

7. Urgency Application IA No.5/2026 stands disposed of.

(Subhash Upadhyay, J.) (Manoj Kumar Gupta, C.J.) 09.03.2026 09.03.2026

Rajni