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WPSS/1734/2022
2026 Latest Caselaw 1680 UK

Citation : 2026 Latest Caselaw 1680 UK
Judgement Date : 9 March, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/1734/2022 on 9 March, 2026

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                                  2026:UHC:1459
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                    COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               Withdrawal Application (IA No. 4 of 2026)
                               Withdrawal Application (IA No.3 of 2026)
                               Withdrawal Application (IA No. 3 of 2026)
                               Withdrawal Application (IA No. 3 of 2026)
                               In
                               I




                               WPSS/1684/2022
                               WPSS/1731/2022
                               WPSS/1734/2022
                               WPSS/1735/2022
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Abhishek Rawat, Advocate, holding brief of Mr. Prabhat Bohra, Advocate for the petitioners.

2. Ms. Ruchika Negi, Advocate, holding brief of Mr. Sandeep Kothari, Advocate for the respondents.

3. These withdrawal applications have been filed on behalf of petitioners.

4. Learned counsel for the petitioners submits that petitioners do not want to press the writ petition and they may be permitted to withdraw the same.

5. For the reasons indicated in the withdrawal applications, the same are allowed.

6. Consequently, the writ petitions are dismissed as withdrawn.

(Manoj Kumar Tiwari, J.) 09.03.2026 Navin NAVEEN

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT

2.5.4.20=3be23325146e76a0642bdf4943fb9046f487df006da82a1

CHANDRA 31bb4e4403d3c0a15, postalCode=263001, st=UTTARAKHAND, serialNumber=18167EEFB5CA8CFFD421A103819DA875643AF56 D653D095C6ED9A86DAAB21CE5, cn=NAVEEN CHANDRA Date: 2026.03.09 16:57:42 +05'30'

 
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