Citation : 2026 Latest Caselaw 459 UK
Judgement Date : 30 January, 2026
Office Notes,
reports, orders
or proceedings
SL. No. Date or directions COURT'S OR JUDGE'S ORDERS
and Registrar's
order with
Signatures
WPSS No.226 of 2026
Hon'ble Subhash Upadhyay, J.
Mr. Amanjot Singh Chadha, Advocate and Mr. Karan Singh Dugtal, Advocate, through video conferencing, for the petitioners.
2. Mr. Yogesh Chandra Tiwari, S.C. for the State.
3. Heard.
4. Learned counsel for the State prays for and is granted three weeks' time for filing counter affidavit.
5. List this case on 27.02.2026.
6. As an interim measure, it is provided that for petitioners namely Deepa Mishra, Saroj and Geeta Bora, three posts of Assistant Teacher, Primary School in District Chamoli and for petitioner no.4-Anshika Gangwar, one post in District Uttarkashi shall be kept vacant, in case the posts are not filled up.
7. Urgency Application (IA No.1 of 2026) and Interim Relief Application (IA No.2 of 2026) stand disposed of accordingly.
(Subhash Upadhyay,J.) Vacation Judge 30.01.2026 SK
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