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CRLA/745/2025
2026 Latest Caselaw 453 UK

Citation : 2026 Latest Caselaw 453 UK
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

CRLA/745/2025 on 30 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      30.01.2026                        CRLA No.745 of 2025
                                        Hon'ble Subhash Upadhyay, J.

Ms. Geetanjali Dhami, learned counsel for the appellant/applicant through V.C.

2. Mr. Deepak Bisht, learned D.A.G. with Mr. Devendra Singh, learned A.G.A. with Mr. Vikash Uniyal, learned Brief Holder for the State.

3. List this case on 11.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 30.01.2026

Rajni

 
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