CLR/8/2026
2026 Latest Caselaw 452 UK

Citation : 2026 Latest Caselaw 452 UK
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

CLR/8/2026 on 30 January, 2026

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      30.01.2026                        CLR No.8 of 2026
                                        Hon'ble Subhash Upadhyay, J.

Ms. Indu Sharma, learned counsel for the revisionist.

2. Learned counsel for the revisionist prays for and is allowed to remove the defect(s) during the course of the day.

3. List on 02.02.2026.

(Subhash Upadhyay, J.) Vacation Judge 30.01.2026

Rajni

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