WPSS/112/2021
2026 Latest Caselaw 12 UK

Uttarakhand High Court

WPSS/112/2021 on 2 January, 2026

Author: Ravindra Maithani

Bench: Ravindra Maithani

              Office Notes,
       Date      reports,
                orders or                 COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D-73                          WPSS No.112 of 2021
                              With
                              IA No.17 of 2025
                              IA No.19 of 2025
                              With
                              WPSS No.1045 of 2020
                              Hon'ble Ravindra Maithani, J.

Mr. S.R. Singh, Senior Advocate (through video conferencing) assisted by Mr. M.C. Pant (through video conferencing) and Mr. D.S. Mehta, Advocates for the petitioners. Mr. K.N. Joshi, Deputy Advocate General for the State.

Ms. Menka Tripathi, Advocate for respondent no.3 in WPSS No.112 of 2021. Mr. Abhijay Negi, Advocate for respondent no.7 appeared through video conferencing in WPSS No.112 of 2021.

Mr. Shobhit Saharia, Advocate for respondent no.1 in WPSS No.1045 of 2020. Mr. Ashish Joshi, Advocate for respondent no.3 appeared through video conferencing in WPSS No.1045 of 2020.

Mr. Karmanya Pandey, Advocate holding brief of Mr. Dharmendra Barthwal, Advocate for respondent nos.4 to 10 in WPSS No.1045 of 2020.

Rejoinder affidavit, filed on behalf of petitioners in WPSS No.112 of 2021, is taken on record. IA No.17 of 2025, stands disposed of accordingly.

Supplementary rejoinder affidavit, filed on behalf of petitioners in WPSS No.112 of 2021, is taken on record. IA No.19 of 2025, stands disposed of accordingly.

Arguments heard.

Judgment reserved.

Interim order, if any, is extended till the next date of listing.

(Ravindra Maithani, J.) 02.01.2026 Sanjay