WPSB/111/2024
2026 Latest Caselaw 978 UK

Uttarakhand High Court

WPSB/111/2024 on 12 February, 2026

Author: Pankaj Purohit

Bench: Manoj Kumar Tiwari, Pankaj Purohit

                      Office Notes, reports,
                             orders or
                         proceedings or
SL. No        Date                                                       COURT'S OR JUDGES'S ORDERS
                          directions and
                      Registrar's order with
                            Signatures

         12.02.2026
                                               WPSB No. 111 of 2024
                                               Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. M.C. Pant, Advocate (through video conferencing) with Ms. Anupriya Kukreti, Advocate for the petitioners.

Mr. C.S. Rawat, Chief Standing Counsel for the State.

Mr. Shivanand Bhatt, Advocate for respondent No. 2.

Mr. Ramji Srivastava, Advocate for respondent No. 3.

Ms. Anjali Bhargava, Advocate for UGC. Mr. Neeraj Garg, Advocate for respondent No.

Mr. Bhagwat Mehra, Advocate for the caveator.

2. As prayed by Mr. M.C. Pant, learned counsel appearing for petitioners, list on 19.02.2026 immediately after fresh. He assures that he will finally argue the matter.

3. No further adjournment shall be granted.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 12.02.2026 Mahinder/