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WPSS/1823/2024
2026 Latest Caselaw 977 UK

Citation : 2026 Latest Caselaw 977 UK
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPSS/1823/2024 on 12 February, 2026

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                                                       2026:UHC:824
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                                                                COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPSS/1823/2024
                               Hon'ble Manoj Kumar Tiwari, J
                               1.

None present for the petitioner.

2. Mr. Rajeev Singh Bisht, learned Additional C.S.C. for the State of Uttarakhand.

3. Petitioner is serving as Constable in Civil Police. He was transferred vide order dated 31.08.2024 from District Uttarkashi to District Pithoragarh. Challenging his transfer, he filed this writ petition.

4. Vide order dated 30.09.2024, Coordinate Bench rejected the interim relief application with the observation that during the last 17 years of service, petitioner was given 14 minor punishments and 6 adverse entries.

5. Learned State Counsel submits that as a member of the Disciplined Force, the petitioner is expected to conduct himself in a proper manner.

6. This Court is not inclined to interfere with the transfer order, which has been made because of complaints received against the petitioner. Even otherwise also, petitioner holds a transferable post, and law is well settled that judicial interference with the transfer of a Government Order has to be minimal.

7. For the aforesaid reason, the writ petition is dismissed. No order as to costs.

(Manoj Kumar Tiwari, J) 12.02.2026 Aswal NITI RAJ Digitally signed by NITI RAJ SINGH ASWAL DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

SINGH UTTARAKHAND, 2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08b08d 1369512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF4F46 10C1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL

ASWAL Date: 2026.02.12 03:36:02 -08'00' 2026:UHC:824

 
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