WPMS/1212/2024
2026 Latest Caselaw 961 UK

Citation : 2026 Latest Caselaw 961 UK
Judgement Date : 12 February, 2026

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Uttarakhand High Court

WPMS/1212/2024 on 12 February, 2026

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                   COURT'S OR JUDGES'S ORDERS
No             directions and
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                                  WPMS No.3200 of 2024
                                  with
                                  WPMS No.1212 of 2024
                                  Hon'ble Pankaj Purohit, J.

Mr. Bhupesh Kandpal and Mr. Navneet Kaushik, Advocates for the petitioner.

2. Mr. N.S. Pundir, D.A.G. for the State.

3. Mr. Mukesh Kumar Kapruwan, Advocate for respondent no.4, through video conferencing.

4. Misc. Application (IA No.2 of 2024) is allowed. Supplementary affidavit filed on behalf of the petitioner is taken on record.

5. Delay Condonation Application (IA No.3 of 2024) for condoning delay in filing counter affidavit is allowed. Counter affidavit filed on behalf of respondent nos.2 and 3 is taken on record.

6. Counter affidavit filed on behalf of respondent no.4 is taken on record.

7. Learned counsel for the petitioner prays for and is granted three weeks' time for filing rejoinder affidavit.

8. List these cases on 09.04.2026.

9. Interim order dated 22.11.2024 is extended till the next date of listing.

(Pankaj Purohit, J.) 12.02.2026 SK