WPSS/2051/2024
2026 Latest Caselaw 903 UK

Uttarakhand High Court

WPSS/2051/2024 on 10 February, 2026

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                 Office Notes,
                reports, orders
Wpss
                or proceedings
noSL.   Date                                     COURT'S OR JUDGES'S ORDERS
               or directions and
 No
               Registrar's order
                with Signatures
                                   WPSS No. 2040 of 2024
                                   With
                                   WPSS No. 2050 of 2024
                                   WPSS No. 2051 of 2024
                                   Hon'ble Manoj Kumar Tiwari, J

                                   1.    Mr. D.K. Joshi, learned counsel for the
                                   petitioners.
                                   2.  Mr. Narayan Dutt, learned Standing
                                   Counsel for the State of Uttarakhand.
                                   3.    Petitioners have sought benefit of
                                   past services rendered in KUMTRON for pay
                                   fixation and other monetary benefits.
                                   4.    Coordinate Bench granted time for
                                   filing counter affidavit on 25.10.2024.
                                   Counter affidavit of respondent no. 4 alone

has been filed, while respondent nos. 1 to 3 are yet to file counter affidavits.

5. Let counter affidavit(s) of respondent nos. 1 & 2 be filed within four weeks. Along with counter affidavit(s) to be filed, Absorption Rules, if any, framed by State Government for the purpose of absorption of retrenched employee shall also be enclosed.

6. List these cases on 24.03.2026.

7. In the meantime, respondent nos. 3 may also file counter affidavit, if so advised.

8. Urgency applications (IA Nos. 3 of 2025) stand disposed of.

(Manoj Kumar Tiwari, J) 10.02.2026 Aswal