Citation : 2026 Latest Caselaw 896 UK
Judgement Date : 10 February, 2026
Office Notes, reports,
SL. orders or proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and Registrar's
order with Signatures
10.02.2026
WPSS No. 477 of 2025
Hon'ble Manoj Kumar Tiwari, J.
Dr. Kartikey Hari Gupta, Advocate for the petitioner.
Mr. Rajeev Singh Bisht, Additional Chief Standing Counsel for the State.
2. Learned counsel appearing for the Selecting Body was granted time to get instructions on certain aspects, vide order dated 03.04.2025.
3. Ms. Priyanka Aggarwal, Advocate submits that she has not received any instructions.
4. On her request, adjourned to 17.02.2026, to enable her to get instructions. If instructions are not supplied to learned counsel on or before next date of listing, then the Secretary of Selecting Body shall appear physically along with entire records of the case.
5. Registry to show the name of Ms. Priyanka Aggarwal, in the cause list, as counsel for Selecting Body.
(Manoj Kumar Tiwari, J.) 10.02.2026 Mahinder/
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