WPMS/1674/2021
2026 Latest Caselaw 884 UK

Citation : 2026 Latest Caselaw 884 UK
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/1674/2021 on 10 February, 2026

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                            COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      10.02.2026                        WPMS No.1674 of 2021
                                        Hon'ble Alok Kumar Verma, J.

Mr. M.S. Tyagi, learned Senior Advocate assisted by Mr. Sunil Chandra, learned counsel for the petitioner.

2. Mr. Sachin, learned counsel holding brief of Mr. Nagesh Aggarwal, learned counsel for the respondent nos.1 & 2.

3. Mr. V.D. Bisen, learned counsel for the respondent no.3.

4. Mr. M.S. Tyagi, Senior Advocate has sought three days' time to provide the copies to the learned counsel for the respondent no.3.

5. Mr. V.D. Bisen, Advocate has sought three weeks' time to file counter affidavit.

6. Mr. M.S. Tyagi, Senior Advocate has also sought three weeks' time to file rejoinder affidavit to the counter affidavit, filed by the respondent nos.1 & 2.

7. Time is granted.

8. On the joint request, list on 09.04.2026 for final hearing.

9. Interim order dated 23.08.2021 is extended till the next date of listing.




                                                              (Alok Kumar Verma, J.)
                                        JKJ/Pant                              10.02.2026