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WPMS/2966/2013
2026 Latest Caselaw 879 UK

Citation : 2026 Latest Caselaw 879 UK
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/2966/2013 on 10 February, 2026

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                       Office Notes,
                    reports, orders or
ASL.                 proceedings or
          Date                                            COURT'S OR JUDGES'S ORDERS
 No                   directions and
                    Registrar's order
                     with Signatures
       10.02.2026                        WPMS No.2966 of 2013
                                         Hon'ble Alok Kumar Verma, J.

Mr. M.S. Tyagi, learned Senior Advocate assisted by Mr. Chandra Prakash, learned counsel holding brief of Mr. Sunil Chandra, learned counsel for the petitioner.

2. Mr. Sudhir Kumar Nainwal, learned Standing Counsel for the respondent no.1.

3. Mr. V.D. Bisen, learned counsel for the respondent no.2.

4. Counter affidavit is taken on record.

5. Mr. M.S. Tyagi, Senior Advocate has sought one week's time to provide copies to the respondent no.2 and four weeks' time to file rejoinder affidavit.

6. Mr. V.D. Bisen, Advocate has sought four weeks' time to file counter affidavit.

7. Time is granted.

8. On the joint request, list on 19.03.2026.


                                                                 (Alok Kumar Verma, J.)
                                         JKJ/Pant                        10.02.2026
  

 
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