WPMS/282/2026
2026 Latest Caselaw 785 UK

Uttarakhand High Court

WPMS/282/2026 on 6 February, 2026

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
        Date        or directions                       COURT'S OR JUDGE'S ORDERS
No.
                   and Registrar's
                     order with
                     Signatures
                                     WPMS No.282 of 2026
                                     Hon'ble Siddhartha Sah, J.

06.02.2026 Ms. Tulika Sharma, learned counsel for the petitioner.

2. Mr. Suyash Pant, learned S.C. for the State.

3. Heard.

4. After hearing learned counsel for the parties and going through the records, it would be suffice to call for the counter affidavit.

5. Let counter affidavit/instructions be filed within two weeks.

6. List on 10.02.2026 after fresh matters.

7. Urgency application (IA/2/2026) stands disposed of accordingly.

(Siddhartha Sah, J.) Vacation Judge 06.02.2026 Kaushal