CRLA/612/2025
2026 Latest Caselaw 780 UK

Citation : 2026 Latest Caselaw 780 UK
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

CRLA/612/2025 on 6 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      06.02.2026                            CRLA No.613 of 2025
                                            Hon'ble Siddhartha Sah, J.

Ms. Sangeeta Bhardwaj, learned counsel for the applicant.

2. Mr. B. N. Maulekhi, learned DAG for the State.

3. Let the matter be listed before the regular Court on 10.02.2026.

(Siddhartha Sah, J.) Vacation Judge 06.02.2026 BS

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