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WPMB/70/2026
2026 Latest Caselaw 779 UK

Citation : 2026 Latest Caselaw 779 UK
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMB/70/2026 on 6 February, 2026

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No                 Registrar's order with
                        Signatures
      06.02.2026                            WPMB No.70 of 2026
                                            Hon'ble Siddhartha Sah, J.

Mr. Pankaj Kumar Sharma, learned counsel for the petitioner.

2. Mr. J.C. Pandey, learned Standing Counsel for the State/respondent nos.1 & 2.

3. Mr. Ravi Bisht, learned counsel holding brief of Mr. Aditya Pratap Singh, learned counsel for respondent nos.3 and 4.

4. List on 11.02.2026, enabling learned counsel for respondent nos. 3 and 4 to seek instructions.

5. Urgency application (IA No.1 of 2026) is allowed.

(Siddhartha Sah, J.) Vacation Judge 06.02.2026 BS

 
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