WPMS/275/2026
2026 Latest Caselaw 725 UK

Uttarakhand High Court

WPMS/275/2026 on 5 February, 2026

                 Office Notes, reports, orders or
SL. No   Date    proceedings or directions and                                   COURT'S OR JUDGES'S ORDERS
                Registrar's order with Signatures




                                                    WPMS No.275 of 2026
                                                    Hon'ble Siddhartha Sah, J.

Mr. Akshay Pradhan, learned counsel for the petitioner (appeared through V.C.).

2. Mr. Suyash Pant, learned Standing Counsel for the State/respondent nos.1 and 2.

3. At this stage, it would suffice that counsel for the respondents file a counter affidavit.

4. Let the counter affidavit be filed by respondent nos.1 and 2 within a period of three weeks.

5. List on 09.03.2026.

6. Urgency application (IA No.1/2026) stands disposed of accordingly.

(Siddhartha Sah, J.) Vacation Judge 05.02.2026 AK